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Bombay High Court

Ramesh Mahadev Kudale And Ors vs Deputy Registrar Cooperative Societes ... on 1 November, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                49 IA 16383.23 in WP 13014.23+.doc


 Dusane

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION

            INTERIM APPLICATION NO.16383 OF 2023
                             IN
               WRIT PETITION NO.13014 OF 2023


 Ramesh Mahadev Kudale & Ors.          ...Applicants

         V/s.
 Dy. Registrar Co-operative Societies ...Respondents
 Pune City & Ors.

                                WITH
                    WRIT PETITION NO.4236 OF 2007


 Surekha Vishwanath Shinde             ...Petitioner

         V/s.
 Padmadarshan CHS Ltd. & Ors.          ...Respondents

                            WITH
             INTERIM APPLICATION NO.2008 OF 2023
                             IN
                WRIT PETITION NO.4236 OF 2007


 Shri. Dattatray Shrirang Vyavahare            ...Applicant

         V/s.
 Sou. Surekha Vishwanath Shinde & Ors.         ...Respondents

                            WITH
            INTERIM APPLICATION NO.15953 OF 2023
                             IN
                WRIT PETITION NO.4236 OF 2007


 Surekha Vishwanath Shinde             ...Applicants



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                                                 49 IA 16383.23 in WP 13014.23+.doc



 (since decd) thru' LRs,

         V/s.
 Padmadarshan CHS Ltd. & Ors.          ...Respondents

                                WITH
                    WRIT PETITION NO.7837 OF 2023


 Padmadarshan CHS Ltd. through         ...Petitioner
 Chairman

         V/s.
 Dy. Registrar Co-operative Societies ...Respondents
 Pune City & Ors.

                               WITH
                   WRIT PETITION NO.13014 OF 2023


 Ramesh Mahadev Kudale & Ors.          ...Petitioners

         V/s.
 Dy. Registrar Co-operative Societies ...Respondents
 Pune City & Ors.

                           WITH
            INTERIM APPLICATION NO.16383 OF 2023
                             IN
               WRIT PETITION NO.13014 OF 2023


 Ramesh Mahadev Kudale & Ors.          ...Applicants

         V/s.
 Dy. Registrar Co-operative Societies ...Respondents
 Pune City & Ors.




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                                                       49 IA 16383.23 in WP 13014.23+.doc




 Mr. Shriram Kulkarni i/by R.S. Gangawane for
 Applicant in IA No. 16383 of 2023 and for
 Respondent No. 1 in WP 4236 of 2007.
 Dr. Uday P. Warunjikar for Petitioner in WP 4236 of
 2007 and for Applicant in IA 15953 of 2023.
 Mrs. V.S. Nimbalkar, AGP for State.
 Mr. Aniesh S. Jadhav a/w Mr. Rushikesh Kekane for
 Applicant in IA 2008 of 2023.

                               CORAM: MADHAV J. JAMDAR, J.

DATE: 1st November 2023 P.C.:

1. Stand over to 7th November 2023. To be shown fairly high on board.

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