Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1) in Rajasthan Stamp Rules, 1955 (1)Where two or more sheets of paper on which stamps are engraved or embossed are used to make up the amount of duty chargeable in respect on any instrument, a portion of such instrument shall be written on each sheet so used.
