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State of West Bengal - Section

Section 8 in West Bengal Town and Country (Planning and Development) Act, 1979

8. Quorum.

-Thirty per cent. of the members of the Board shall form a quorum for a meeting :Provided that no quorum shall be necessary for any adjourned meeting.[Chapter II-A] [Inserted by Act No. 5 of 2015, dated 6.4.2015 (w.e.f. 11.6.1979).] State Eco-tourism Advisory Board