Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 28 February, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through: Mr. Jayant Mehta, Sr. Adv.
with Ms. Nanda Devi Deka,
Mr. Savyasachi Rawat and Mr.
Rohan Chandra, Advs.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.
with Ms. Padma Priya, Ms.
Akanksha Das, Mr. Sukrit Seth
and Mr. A.P.Singh, Advs.
2
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through: Mr. Jayant Mehta, Sr. Adv.
with Ms. Nanda Devi Deka,
Mr. Savyasachi Rawat and Mr.
Rohan Chandra, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.
with Ms. Padma Priya, Ms.
Akanksha Das, Mr. Sukrit Seth
and Mr. A.P.Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 28.02.2023 Arguments heard. Judgment reserved.
YASHWANT VARMA, J. FEBRUARY 28, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:01.03.2023 17:41:42