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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 28 February, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~1
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     CONT.CAS(C) 182/2021
                          THEME ENGINEERING SERVICES PVT LTD & ANR.
                                                                   ..... Petitioners
                                       Through: Mr. Jayant Mehta, Sr. Adv.
                                                with Ms. Nanda Devi Deka,
                                                Mr. Savyasachi Rawat and Mr.
                                                Rohan Chandra, Advs.
                                       versus
                          SHRI AWADHESH KUMAR & ORS.        ..... Respondents
                                       Through: Mr. Dayan Krishnan, Sr. Adv.
                                                with Ms. Padma Priya, Ms.
                                                Akanksha Das, Mr. Sukrit Seth
                                                and Mr. A.P.Singh, Advs.
                    2
                    +     W.P.(C) 1173/2021
                          THEME ENGINEERING SERVICES PVT LTD. & ANR.
                                                                  ..... Petitioners
                                       Through: Mr. Jayant Mehta, Sr. Adv.
                                                with Ms. Nanda Devi Deka,
                                                Mr. Savyasachi Rawat and Mr.
                                                Rohan Chandra, Advs.
                                       versus
                          NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
                                                               ..... Respondents
                                       Through: Mr. Dayan Krishnan, Sr. Adv.
                                                with Ms. Padma Priya, Ms.
                                                Akanksha Das, Mr. Sukrit Seth
                                                and Mr. A.P.Singh, Advs.
                          CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                             ORDER

% 28.02.2023 Arguments heard. Judgment reserved.

YASHWANT VARMA, J. FEBRUARY 28, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:01.03.2023 17:41:42