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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(2)(v) in Damodaram Sanjivayya National Law University Act, 2008

(v)Every meeting of the Academic Council shall b e presided over by the Vice-Chancellor and in his absence by a member chosen in the meeting to preside on the occasion;