Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(v) in The Kota Open University Act, 1987

(v)to create posts and positions for imparting instructions conducting academic activities and running the administration of the University and to appoint persons to such posts or positions;