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[Cites 0, Cited by 32] [Entire Act]

State of Tamilnadu - Section

Section 65 in The Tamil Nadu Co-Operative Societies Act, 1983

65. Provisions of this Chapter to override other laws.

- The provisions of sections 53 to 63 shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force.