Madhya Pradesh High Court
Dipendra vs The State Of Madhya Pradesh on 8 May, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-18622-2021 The High Court Of Madhya Pradesh MCRC-18622-2021 (DIPENDRA Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 08-05-2021 Heard through Video Conferencing. None joined the video conferencing for the petitioner even in the pass- over round.
Shri Himanshu Tiwari, learned Panel Lawyer for the State. List after two weeks.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.05.08 12:33:58 IST