Section 3A(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
(2)Every application shall be made in Form SR-IV and shall be accompanied by the requisite plans, documents/photographs (hard copy) on Compact Disk. In case of failure, to furnish the application together with the plans, documents/photographs and Compact Disk, the same shall be returned to the applicant for submission in accordance with the rules.
