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State of Arunachal Pradesh - Section

Section 16 in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

16. Meeting of the District Planning Committee.

- The District Planning Committee shall meet as and when necessary and at least twice in a year at such time and place as the Chairperson may determine, in this behalf and shall observed such procedure as may be prescribed in regard to the transaction of its business at such meetings.