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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(d) in Bank of Baroda (Employees') Pension Regulation, 1995

(d)i.In respect of employees, other than part-time employees, who retired on or after 01.04.1998 but before 31.10.02, the amount of minimum pension shall be Rs.1060/- p.m. In respect of part-time employees who retired during this period, the minimum pension payable shall be Rs.355 p.m. in respect of part-time employees drawing ⅓ scale wages, Rs.530 p.m. in respect of part-time employees drawing ½ scale wages and Rs.795 p.m. in respect of part-time employees drawing ¾ scale wages.