Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Assam - Subsection Section 75(2) in Instructions Relating to Liquor (2)Size of bottles. - The bottles shall be graduated and of a size to contain 26⅔ ounces and 13⅓ ounces for quart and pint sizes respectively.
