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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(1)(iii) in Alternative Dispute Resolution and Mediation Rules, 2017

(iii)ensure that the parties involved in the mediation and fairly informed and have an adequate understanding of the procedural aspects of the mediation process.