Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act] State of Punjab - Subsection Section 180(2)(zzf) in Punjab Regional and Town Planning and Development Act, 1995 (zzf)the manner of keeping copies of documents, plans and maps under section 168; and