Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Nagaland - Subsection Section 73(a) in Nagaland Forest Act, 1968 (a)All rules made by the State Government under this Act shall be published in the official Gazette, and shall thereupon have the force of law.
