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State of Madhya Pradesh - Section

Section 34 in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

34. Consumer Grievance Redressal Forums and Electricity Ombudsman.

- The details of the Consumer Grievance Redressal Forum and the Electricity Ombudsman including the procedure to be followed for redressing grievances is provided in the Madhya Pradesh Electricity Regulatory Commission (Establishment of Forum 8s Electricity Ombudsman for redressal of grievances of the consumers) (Revision-I) Regulations, 2009 as amended time to time.