Section 2(1)(b) in The Bihar Agricultural Produce Markets Act, 1960

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State of Bihar - Subsection

Section 2(1)(b) in The Bihar Agricultural Produce Markets Act, 1960

(b)"agriculturist" means a person who ordinarily by himself or by his tenants or hired labour or otherwise, is engage in the production or growth of agricultural produce, but does not include a trader or broker in agricultural produce notwithstanding that such trader or broker is also engaged in the production or growth of agricultural produce;

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State of Bihar - Subsection

Section 2(1)(b) in The Bihar Agricultural Produce Markets Act, 1960