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Union of India - Section

Section 4 in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007

4. Classification of posts.

- The posts in the Bureau shall be classified into Group 'A', Group 'B', Group 'C, and Group 'D' in accordance with the classification of civil Services and posts under the Central Government as per provisions of the Central Civil Services (Classification, Control and Appeal) Rule, 1965, as amended time to time.