Section 42AA in The Tamil Nadu Catering Establishments Rules, 1959
42AA. [ Production of registers, records and notices. [Inserted by G.O. Ms. No. III, Labour, dated the 23rd January, 1986.]
- The registers, records and notices maintained or exhibited under the provisions of these rules shall always be available in the establishment and shall be produced or caused to be produced for inspection at all reasonable hours by an Inspector having jurisdiction.]
