Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(l) in The Indian Stamp Act, 1899

(l)in the case of issue of security, whether through a stock exchange or a depository or otherwise, by the issuer of such security; and