Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

UT Chandigarh - Subsection

Section 76(b) in The Punjab Value Added Tax Act, 2005

(b)discontinues or transfers his business or changes his place of business or opens a new place of business; or