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Delhi High Court - Orders

Vijay Kumar vs Union Of India And Ors on 10 November, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~15 & 16
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 10432/2020
                            VIJAY KUMAR                                                                     .....Petitioner
                                                          Through: Mr. R K Tarun, Ms. Aditi
                                                          Shivadhatri, Mr. Hemant Jain

                                                          versus

                            UNION OF INDIA AND ORS                .....Respondents
                                          Through: Mr. Jitesh Vikram Srivastava,
                                          SPC with Mr Ajay Pal, Law Officer, Insp.
                                          Athurv, CRPF, Insp. Athurv, Mr. Inderpal
                                          and Mr. Ramniwas Yadav, CRPF

                  +         W.P.(C) 3946/2022 & CM APPL. 50452/2023
                            VIJAY KUMAR                                                                     .....Petitioner
                                                          Through: Mr. R K Tarun, Ms. Aditi
                                                          Shivadhatri, Mr. Hemant Jain

                                                          versus

                            UNION OF INDIA AND ORS                 .....Respondents
                                          Through: Ms. Arti Bansal CGSC, with
                                          Ms Shruti Goel, Advocate
                                          Mr Ajay Pal, Law Officer, Insp. Athurv,
                                          CRPF, Insp. Athurv, Mr. Inderpal and Mr.
                                          Ramniwas Yadav, CRPF

                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                          ORDER

% 10.11.2025

1. The petitioner challenges a punishment of reduction in pay by two stages for two years.

W.P.(C) 10432/2020 & connected matter Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2025 at 21:17:38

2. Rule DB.

3. List in the first ten matters in the Regular List in the week commencing 16 February 2026.

C. HARI SHANKAR, J OM PRAKASH SHUKLA, J NOVEMBER 10, 2025/yg W.P.(C) 10432/2020 & connected matter Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2025 at 21:17:38