Delhi High Court - Orders
Vijay Kumar vs Union Of India And Ors on 10 November, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10432/2020
VIJAY KUMAR .....Petitioner
Through: Mr. R K Tarun, Ms. Aditi
Shivadhatri, Mr. Hemant Jain
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Jitesh Vikram Srivastava,
SPC with Mr Ajay Pal, Law Officer, Insp.
Athurv, CRPF, Insp. Athurv, Mr. Inderpal
and Mr. Ramniwas Yadav, CRPF
+ W.P.(C) 3946/2022 & CM APPL. 50452/2023
VIJAY KUMAR .....Petitioner
Through: Mr. R K Tarun, Ms. Aditi
Shivadhatri, Mr. Hemant Jain
versus
UNION OF INDIA AND ORS .....Respondents
Through: Ms. Arti Bansal CGSC, with
Ms Shruti Goel, Advocate
Mr Ajay Pal, Law Officer, Insp. Athurv,
CRPF, Insp. Athurv, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 10.11.2025
1. The petitioner challenges a punishment of reduction in pay by two stages for two years.
W.P.(C) 10432/2020 & connected matter Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2025 at 21:17:38
2. Rule DB.
3. List in the first ten matters in the Regular List in the week commencing 16 February 2026.
C. HARI SHANKAR, J OM PRAKASH SHUKLA, J NOVEMBER 10, 2025/yg W.P.(C) 10432/2020 & connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2025 at 21:17:38