Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126(12)] [Section 126] [Entire Act] Union of India - Subsection Section 126(12)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (b)No officer shall be promoted to the rank of Lieutenant unless he has obtained a certificate of competency on completion of sea training :-