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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 121(2)(o) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(o)the reasons for and the manner in which Committees may be dissolved or re-constituted under sub-section (2) of section 27;