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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(5)The registration of such organisations shall be necessary with the Trust for availing benefits under the Trust and for seeking decision of the Board.Form A[See rule 16(1)]Form Of Application To The Local Level Committee By A Patient, Relative Or A Registered Organisation For Appointment Of Guardian For A Person With DisabilityDate:From..............................................................................................................To,The Local Level CommitteeSir/Madam,................................is a person with disability and requires protection of his person and property through a guardian. We hereby request that .........................................................be appointed as guardian of the said ...........................................for the protection of his person and property.We furnish hereunder further details and request early decision :