Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182] [Entire Act] State of Odisha - Subsection Section 182(1) in Grama Panchayats Rules, 1968 (1)The Surcharge order under Sub-section (3) of Section 9 of the Orissa Local Fund Audit Act, 1948 shall be issued in Form No. 46.
