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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(21) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(21)to inspect colleges, recognised institutions and approved institutions and to take measure to ensure that proper standards of instruction, and to take measures to ensure that proper standards of instruction teaching and training are maintained in them and that adequate library and laboratory provisions are made therein;