Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The licensing authority may generate and maintain an Application register in such form as may be notified to record the relevant information regarding application submitted to him.