Section 4(2)(c) in The Orissa Motor Vehicles Taxation Act, 1975

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(c) in The Orissa Motor Vehicles Taxation Act, 1975

(c)any period less than a quarter expiring on the last date of any quarter at one-twelfth of the annual rate of every month or part of a month comprising such period :

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State of Odisha - Subsection

Section 4(2)(c) in The Orissa Motor Vehicles Taxation Act, 1975