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State of Uttar Pradesh - Section

Section 153 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

153. Slope of ramps.

- The employer shall ensure at a construction site of a building or other construction work that every ramp has a slope not exceeding one in four and total rise of a continuous ramp used by building workers carrying material or using wheelbarrows does not exceed three point seven meter unless broken by horizontal landing of at least one point two meter in length are as provided in accordance with the national standards.