Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159(3)] [Section 159] [Entire Act] State of West Bengal - Subsection Section 159(3)(b) in West Bengal Municipal (Building) Rules, 2007 (b)the minimum permissible width for any given length of means of access for sub-divided plots shall be as given in the following table :