Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 12 in Maharshi Dayanand Saraswati University Act, 1987

12. Academic Council.

(1)There shall be an Academic Council of the University which shall be in-charge of the academic affairs of the University and shall, subject to the provisions of this Act and the Statutes, supervise, control and regulate the standards of instructions and examinations in the University and all matters connected with education, training and research.
(2)The Academic Council of the University shall be constituted in accordance with the provisions of the Statutes.
(3)The Academic Council shall consist of such members, exercise such powers and perform such functions as may be prescribed.