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State of Odisha - Section

Section 12 in The Orissa Goshala Rules, 1985

12. Manner of payment of fees under Section 10.

- Fees payable by the trustee of every Goshala under Section 10 shall be intimated to him by the Registrar in Form VIII. The trustee shall remit such fees to the Registrar in the shape of bank draft to be credited in the Goshala fund within the time specified for the purpose in the intimation.