Supreme Court - Daily Orders
Devadoss vs The State Of Tamil Nadu on 13 January, 2015
ITEM NO.6 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Criminal Appeal No(s). 1005/2011
DEVADOSS & ANR Appellant(s)
VERSUS
STATE OF T.NADU Respondent(s)
WITH
SLP(Crl.)...CRLMP No. 8420-8422/2012
(With Office Report)
Date : 13/01/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Vikas Singh Jangra,Adv.
Mr. V. G. Pragasam,Adv.
For Respondent(s)
Ms J Janani, Adv.
Mr. M. Yogesh Kanna,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties are at liberty to file additional documents in Crl.A.No.1005/2011 within two weeks.
List again on 10.3.2015.
Signature Not Verified(SURAJIT DEY) Digitally signed by Hema Joshi Date: 2015.01.16 Registrar 10:25:01 IST Reason: