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State of Jammu-Kashmir - Section

Section 2 in Jammu and Kashmir Medical and Dental Education (Appointment on Academic Arrangement Basis) Rules, 2019

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"Appointing Authority" means the authority competent to make appointments in respect of posts under relevant Recruitment Rules ;
(b)"Form" means the agreement form appended to these rules as Form 'A' ;
(c)"Post" means the post under the Government against which appointment is to be made under these rules ;
(d)"Selection Committee" means the committee constituted under rule 6 of these rules ; and
(e)"Words and expressions" used in these rules but not defined shall have the same meaning as assigned to them in the Jammu and Kashmir Civil Services (Classifications, Control and Appeal) Rules, 1956.