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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Drawing sheet Sizes :-
(a)The size of drawing sheets shall be any of those specified in Table 1.
Table 1Drawing Sheet Sizes[Rule 17 (2)(a)]
S.No. Designation Trimmed sized mm. Untrimmed size mm.
(1) (2) (3) (4)
1. A0 841 X 1,189 980 X 1,230
2. A1 594 X 841 625 X 880
3. A2 420 X 594 450 X 625
4. A3 297 X 420 330 X 450
5. A4 210 X 297 240 X 330
6. A5 148 X 210 165 X 240
(b)Recommended Notation for Colouring Plans. - The plans shall be coloured as specified in Table-2.
Table 2Colouring Plans[Rule 17 (2)(b)]
Sl. No. Item Site plan Building Plan
White plan Blue print Ammonia Print White plan Blue Print Ammonia Print
(1) (2) (3) (4) (5) (6) (7) (8)
1. Plot lines Thick Black Thick Black Thick Black Thick Black Thick Black Thick Black
2. Existing street Green Green Green      
3. Future street, if any Green dotted Green dotted Green dotted      
4. Permissible building lines Thick dotted black Thick dotted black Thick dotted black      
5. Open spaces No Colour No Colour No Colour No Colour No Colour No Colour
6. Existing work Black (out line) White Blue Black White Blue
7. Work proposed to be demolished Yellow hatched Yellow hatched Yellow hatched Yellow hatched Yellow hatched Yellow hatched
8. Proposed work (See Note 1) Red filled in Red Red Red Red Red
9. Drainage and Sewerage work Red dotted Red dotted Red dotted Red dotted Red dotted Red dotted
10. Water supply work Black dotted thin Black dotted thin Black dotted thin Black dotted thin Black dotted thin Black dotted thin
Note 1. - For entirely new construction this need not be done. For extension of an existing work this shall apply.Note 2. - For land development, sub-division, layout, suitable colouring notations shall be used which shall be indexed.