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Jharkhand High Court

Arun Kumar Gupta vs The State Of Jharkhand & Anr on 27 February, 2020

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

IN THE HIGH COURT OF JHARKHAND AT RANCHI
           Acq. Appeal (C) No. 120 of 2019
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Arun Kumar Gupta ... Appellant Versus The State of Jharkhand & Anr. ... Respondents

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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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For the Appellant : Mr. A. Anand, Advocate For the State : Mr. Suraj Mohan, Addl. P.P.

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Order No.05 Dated- 27.02.2020 The appellant is directed to remove the defects as pointed out by the stamp reporter within two weeks, failing which, this appeal shall stand dismissed without further reference to the Bench.

(Anil Kumar Choudhary, J.) Sonu-