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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(f) in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

(f)causes or procures or attempts to procure any person to do any of the above mentioned acts, shall be punished with rigorous imprisonment for a term which may extend to three years: