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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(1)(c) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(c)give advice to any person using information which was obtained in his capacity as the Chairperson or a Member and being unavailable to or not being able to be made available to the public ;