Section 19B in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955
19B. [ [Inserted vide G.O. Ms. No. 479, Public (Estt.-I and Legislature) dated the 22nd April 1992.]
These rules shall apply Mutatis Mutandis to claims arising up to the 31st October 1986 in respect of members of the former Tamil Nadu Legislative Council.]
