Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 51 in Sikkim Fire Services Act, 1981 51. Bar to other employment. - No member of the fire service shall engage in any employment or office whatsoever other than his own duties under this Act unless expressly permitted to do so by the Director.
