Section 2(2)(b) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(b)every person who is or has been under the employment of Government whether on-permanent, temporary or work-charge basis.

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