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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax vs M/S Unisys India Private Litd. on 1 February, 2019

Bench: A.K. Sikri, S. Abdul Nazeer

     ITEM NO.27                             COURT NO.2              SECTION IV-A

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL).......... Diary No(s).1692/2019

     (Arising out of impugned final judgment and order dated 20-07-2018
     in ITA No.715/2015 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PR. COMMISSIONER OF INCOME TAX-7 & ANR.                     Petitioner(s)

                                                   VERSUS

     M/S. UNISYS INDIA PRIVATE LITD.                    Respondent(s)
     (With appln.(s) for c/delay in filing SLP and exemption from filing
     c/c of the impugned judgment)

     Date : 01-02-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)              Mr. Zoheb Hussain,Adv.
                                    Mr. Ashok K. Srivastava,Adv.
                                    Mrs. Anil Katiyar,AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Issue notice.

To be heard along with SLP(C)No.28652/2018.

(Rajinder Kaur) (Sarita Purohit) Branch Officer AR-cum-PS Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.02.01 16:42:41 IST Reason: