Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax vs M/S Unisys India Private Litd. on 1 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.27 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL).......... Diary No(s).1692/2019
(Arising out of impugned final judgment and order dated 20-07-2018
in ITA No.715/2015 passed by the High Court Of Karnataka At
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX-7 & ANR. Petitioner(s)
VERSUS
M/S. UNISYS INDIA PRIVATE LITD. Respondent(s)
(With appln.(s) for c/delay in filing SLP and exemption from filing
c/c of the impugned judgment)
Date : 01-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Zoheb Hussain,Adv.
Mr. Ashok K. Srivastava,Adv.
Mrs. Anil Katiyar,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP(C)No.28652/2018.
(Rajinder Kaur) (Sarita Purohit) Branch Officer AR-cum-PS Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.02.01 16:42:41 IST Reason: