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[Cites 0, Cited by 0] [Section 31A(1)] [Section 31A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 31A(1)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)"promoter(s) seeking re-classification" shall mean all such promoters/persons belonging to the promoter group seeking re-classification of status as public.