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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Maharashtra - Subsection

Section 13A(2)(d) in Maharashtra Factories Rules, 1963

(d)to carry out inspection of work-rooms where dangerous operations are carried out and to advise the management of the measures to be adopted for protection of health of the workers involved therein.