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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Maharashtra - Subsection

Section 138(1)(b) in Maharashtra Land Revenue Code, 1966

(b)of the rights of the landholders on either side of the boundary fixed in respect of the land adjudged to appertain, or not to appertain, to their respective holdings.