Bombay High Court
Saiphansaheb Abdul Rahim Shaikh Alias ... vs Abdul Rahim Gulam Rasul Shaikh Alias ... on 23 February, 2021
Author: V. K. Jadhav
Bench: V. K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
905 WRIT PETITION NO.3301 OF 2021
SAIPHANSAHEB ABDUL RAHIM SHAIKH ALIAS BARBADE
DIED THR LRS JAFRUNISA SAIPHANSAB SHIAKH ALIAS
BARBAD
VERSUS
ABDUL RAHIM GULAM RASUL SHAIKH ALIAS BARBADE AND
ANOTHER
...
Advocate for Petitioner : Mr. Shaikh Shoyab.
...
CORAM : V. K. JADHAV, J.
DATE : 23.02.2021
PER COURT :-
1. Heard.
2. Issue notice to the respondents, on condition that the petitioner-original appellant shall deposit the costs of Rs.10,000/- (Rupees Ten Thousand only) before the Appellate Court and only after deposit of the said costs before the Appellate Court, the hearing of the appeal shall be adjourned, returnable on 23.03.2021.
(V. K. JADHAV, J.) ...
vmk/-
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