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Bombay High Court

Saiphansaheb Abdul Rahim Shaikh Alias ... vs Abdul Rahim Gulam Rasul Shaikh Alias ... on 23 February, 2021

Author: V. K. Jadhav

Bench: V. K. Jadhav

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                     905 WRIT PETITION NO.3301 OF 2021
      SAIPHANSAHEB ABDUL RAHIM SHAIKH ALIAS BARBADE
       DIED THR LRS JAFRUNISA SAIPHANSAB SHIAKH ALIAS
                           BARBAD
                           VERSUS
     ABDUL RAHIM GULAM RASUL SHAIKH ALIAS BARBADE AND
                          ANOTHER
                                       ...
                  Advocate for Petitioner : Mr. Shaikh Shoyab.
                                       ...

                                   CORAM :           V. K. JADHAV, J.
                                   DATE :            23.02.2021

     PER COURT :-

     1.      Heard.


2. Issue notice to the respondents, on condition that the petitioner-original appellant shall deposit the costs of Rs.10,000/- (Rupees Ten Thousand only) before the Appellate Court and only after deposit of the said costs before the Appellate Court, the hearing of the appeal shall be adjourned, returnable on 23.03.2021.

(V. K. JADHAV, J.) ...

vmk/-

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