Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Uttar Pradesh - Subsection Section 104(a) in The United Provinces Tenancy Act, 1939 (a)the rates determined at the latest settlement or the latest revision of settlement made under tire United Provinces Land Revenue Act, 1901; or
