Allahabad High Court
Kushal Pal Singh And Others vs Chief Engineer, Hydel And Others on 22 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 7660 of 1996 Petitioner :- Kushal Pal Singh And Others Respondent :- Chief Engineer, Hydel And Others Petitioner Counsel :- G.C. Geherana Respondent Counsel :- S.P. Mehrotra Hon'ble Anil Kumar,J.
By means of the present writ petition, the petitioner has challenged the order of transfer dated 09.01.1996 (Annexure-11). Due to efflux of time the relief as claimed by the petitioner cannot be granted in the present writ petition.
Accordingly, the present writ petition is dismissed as infructuous. Interim order, if any, stands vacated. Order Date :- 22.7.2010 Ravi/-