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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 4 in Code on Wages, 2019

4. Decision as to disputes with regard to same or similar nature of work.

- Where there is any dispute as to whether a work is of same or similar nature for the purposes of section 3, the dispute shall be decided by such authority as may be notified by the appropriate Government.